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State of Punjab - Section

Section 19 in Punjab School Education Board (Employees Service) Regulation, 1988

19. Discipline, Penalties and appeals.

- In matters relating to discipline, punishment and appeals persons appointed to the service shall be governed by such regulations as may have been or may hereafter be adopted or made by the Board;Provided that authority empowered to impose penalties under the aforesaid regulations and the appellate authority for the purpose of these regulations, shall be as specified in appendix-'C' to these regulations.