Section 18 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
18. Summons to produce a document.
(1)A summons to produce documents may be for the production of certain specified documents or for the production of all documents of a certain description in the possession or power of the person summoned.(2)A person merely summoned to produce a document shall be deemed to have complied with the summons if he causes such document to be produced instead of attending personally to produce the same.
