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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(3)(a) in Haryana Urban Development Authority Act, 1977

(a)any extract from any proceedings of the [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] or any committee constituted under this Act, record, correspondence, plan or other documents;