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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Daman and Diu - Subsection

Section 93(a) in The Daman And Diu Panchayat Regulation, 2012

(a)to call for-­
(i)any extract from the proceedings of the District Panchayat or any books, records, correspondence or documents in the possession or under the control of the District Panchayat;
(ii)any return, plan, estimate, statement, account or report for the purpose of inspection or examination;