Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(49)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(49)(i) in The Chhattisgarh Municipal Corporation Act, 1956

(i)the roadway over any public bridge or causeway;