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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Daman and Diu - Subsection

Section 15(3)(a) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(a)tender advice as regards management, to any Certified Institution through the Chief Inspector or such other officer as the Government may specify;