Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Uttarakhand - Subsection

Section 71(2)(f) in Uttaranchal Value Added Tax Act, 2005

(f)generally regulating the procedure to be followed and the forms to be adopted in proceedings under this Act;