Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(a) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984 (a)appoint an officer not below the rank of a Divisional Forest Officer to be licensing officer for the purpose of this Act;
