Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 428 in Police Regulations, Bengal , 1943 428. Prosecution under European Vagrancy Act. - All prosecutions under the European Vagrancy Act, 1874 (IX of 1874), shall be instituted and conducted by a Superintendent or Assistant Superintendent.
