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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(n) in The Coffee Act, 1942

(n)[ "year" means the period of twelve months beginning with the first day of July and ending with the thirtieth day of June next following.] [Substituted by Act 48 of 1961, Section 2, for clause (n) (w.e.f. 19.4.1962).]