Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act] Union of India - Subsection Section 96(2)(xv) in The Motor Vehicles Act, 1988 (xv)the determination of the number of passengers a stage or contract carriage is adapted to carry and the number which may be carried;