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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Bharat - Subsection

Section 8(1)(d) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(d)the amount and particulars of all his property including claims due to him together with a specification of the value of property and the place or places at which any such property is to be found.