Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act] State of Karnataka - Subsection Section 79(1)(f) in Karnataka Co-Operative Societies Act, 1959 (f)properties and other assets of the [Agriculture and Rural Development Banks.] [Substituted by Act 5 of 1984 w.e.f. 09.01.1984.]]