Supreme Court - Daily Orders
Kunwar Pranav Singh Champion' vs Speaker Legislative Assembly State Of ... on 10 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.50 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14584/2016
(Arising out of impugned final judgment and order dated 09/05/2016
in WP No.828/2016 passed by the High Court of Uttarakhand at
Nainital)
KUNWAR PRANAV SINGH "CHAMPION" & ORS. Petitioner(s)
VERSUS
SPEAKER LEGISLATIVE ASSEMBLY & ANR. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No.14140/2016
(with appln.(s) for exemption from filing c/copy as well as plain
copy of the impugned order and exemption from filing legible copies
of dim annexures and exemption from filing O.T. and permission to
file SLP without c/copy as well as plain copy of impugned order and
office report)
SLP(C) No.14497/2016
(with appln.(s) for permission to place addl. documents on record
and interim relief and office report)
Date : 10/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr.Mahesh Agarwal, Adv.
Mr.Rishi Agrawala, Adv.
Mr.Abhinav Agrawal, Adv.
Mr.E.C. Agrawala, Adv.
Mr.Manohar Lal Sharma, Adv.
Ms.Suman, Adv.
Mr.Ashok K. Mahajan, Adv.
Signature Not Verified Mr.Deepak Goel, Adv.
Digitally signed by
ASHOK RAJ SINGH
For Respondent(s)
Date: 2017.04.11
11:28:26 IST
Reason:
Dr.Abhishek Manu Singhvi, Sr.Adv.
Mr.K.C.Kaushik, Adv.
Mr.Devadutt Kamat, Adv.
Ms.Bhuneshwari Pathak, Adv.
-2-
Ms.Shilpi Satya Priya Satyam, Adv.
Mr.Amit Bhandari, Adv.
Mr.J. Rahman, Adv.
Mr.Rahul Kaushik, Adv.
Mr.Mukesh K. Giri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let these matters be listed in the second week of July, 2017 for final disposal.
(Ashok Raj Singh) (H.S.Parasher)
Court Master Court Master