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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)On the receipt of an application, the Licensing Authority, or any person in office authorized in this behalf, shall, acknowledge such receipt of the application for registration, in the acknowledgment slip in statutory Clinical Establishment Form IV either issued by him/her or generated automatically by the computer.