Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 71(1)(g) in Securities And Exchange Board Of India (Collective Investment Schemes) Regulations, 1999

(g)the applicant shall not dispose of the scheme property except for meeting obligations arising under the offer document of the scheme;