Patna High Court - Orders
Lal Babu Singh & Ors vs Parmanand Singh & Ors on 27 February, 2017
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court FA No.297 of 1996 (22) dt.27-02-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.297 of 1996
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Lal Babu Singh & Ors
.... .... Appellant/s
Versus
Parmanand Singh & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Khurshid Ahmad Siddiqui
Mr. Farooque Ahmad
Mr. Akhouri Baidya Nath Pd.
Mr. Md.Ataul Haque
Mr. Khalid Ahsan
Mr. Deepak Kumar Singh
Mr. Abdul Aziz
For the Respondent/s : Mr. .
Mr. .
Mr. Mahesh.Nr.Parbat
Mr. Sanjay Kumar Giri
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
22 27-02-2017As prayed for on behalf of the respondents with consent of the appellants, put up under the same heading after one week.
(Mungeshwar Sahoo, J) Saurabh/-
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