Himachal Pradesh High Court
Himachal Pradesh Power Corporation ... vs . Shri Arvind Kumar on 5 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Himachal Pradesh Power Corporation Limited Vs. Shri Arvind Kumar Bansal Arb. Case No. 100 of 2018 .
05.08.2022 Present: Mr. Shashi Shirshoo, Advocate, for the petitioner.
Mr. Suneet Goel, Advocate, for the respondent.
Heard further. For continuation, list on 17 th August, 2022.
(Ajay Mohan Goel) Judge August 05, 2022 (bhupender) ::: Downloaded on - 05/08/2022 20:04:54 :::CIS