Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 107 in The Income Tax Act, 2025 107. Charge of tax.Income referred to in sections 102, 103, 104, 105 and 106 shall be charged to tax as per the provisions of section 195.
