Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 85(6)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(6)(B) in Kerala Land Reforms Act, 1963

(B)the land indicated to be surrendered is not accessible; or