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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(6) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(6)"Collection" means door-to-door and other system(s) set by the Corporation for collection of waste from the source in a prescribed manner at prescribed periods of time;