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[Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(15)(c) in First Statutes of the University of Udaipur

(c)Systematic appeal by a candidate to vote on ground of caste, race or religion.
(iii)That any ballot paper has been wrongly rejected or has not been rejected which ought to have been rejected under the provisions of the Statutes.
(iv)That the result or the election, in so far as it concerns the returned candidate has been materially affected:-