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State of Haryana - Section

Section 169 in Haryana Panchayati Raj Act, 1994

169. Availability of Government Staff.

- The Government shall make available to the State Election Commission such staff as may be necessary for the performance of any duty in connection with the preparation and revision of list of voters for electoral division and conduct of elections in respect of that Gram Panchayat, Panchayat Samiti and Zila Parishad.