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Gujarat High Court

Jayminbhai Navinbhai Doshi vs State Of Gujarat & on 5 September, 2014

Bench: Bhaskar Bhattacharya, J.B.Pardiwala, Paresh Upadhyay

       C/SCA/12147/2013                      ORDER




     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

      SPECIAL CIVIL APPLICATION NO. 12147 of 2013
                          With
       SPECIAL CIVIL APPLICATION NO. 9080 of 2013
                          With
       SPECIAL CIVIL APPLICATION NO. 9354 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 10441 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 11146 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 11147 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 12167 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 12417 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 12667 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 14881 of 2013
                          With
      SPECIAL CIVIL APPLICATION NO. 14992 of 2013
                          With
       SPECIAL CIVIL APPLICATION NO. 3613 of 2014
                          With
       SPECIAL CIVIL APPLICATION NO. 3614 of 2014

==========================================
===============
            JAYMINBHAI NAVINBHAI DOSHI....Petitioner(s)
                             Versus
              STATE OF GUJARAT & 1....Respondent(s)
==========================================
===============
Appearance:
MR VIJAY H NANGESH, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
==========================================
===============

       CORAM: HONOURABLE THE CHIEF JUSTICE MR.
              BHASKAR BHATTACHARYA
              and
              HONOURABLE MR.JUSTICE J.B.PARDIWALA
              and
              HONOURABLE MR.JUSTICE PARESH UPADHYAY




                          Page 1 of 2
            C/SCA/12147/2013                                ORDER



                              Date : 05/09/2014

                      ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) This matter has been mentioned by the learned counsel appearing on behalf of the petitioner pointing out two typographical mistakes appearing in the names of the learned advocates at the appearance column in our order dated 11th August 2014. It appears that Mr.Balram D. Jain has been described as Mr.Jalram D. Jain and Mr.V.H.Kanara has been described as Mr.V.H.Kansara. Let the aforesaid two mistakes be corrected. We make it clear that we have not touched any other portion of our order.

(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) (PARESH UPADHYAY, J.) *malek Page 2 of 2