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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Sikkim - Subsection

Section 58(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Acquisition of land by purchase, lease or otherwise and to erect thereon such buildings or to carry out such operations as may be necessary for the purposes of carrying on its functions;