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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(4) in The Special Economic Zones Rules, 2006

(4)The Foreign Trade Policy restrictions on State Trading Enterprises shall not apply to Special Economic Zone manufacturing Units:Provided that export of iron ore shall be subject to conditions as may be laid down by the Central Government from time to time.