Section 1(c) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

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State of Tamilnadu - Subsection

Section 1(c) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

(c)In these rules unless, there is anything repugnant in the subject or context, -

(i)"Act" means the Tamil Nadu Payment of Salaries Act, 1951 (Tamil Nadu Act XX of 1951);

(ii)"Assembly" means the Tamil Nadu Legislative Assembly;