Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 32 in Haryana (Prevention and Control of Water Pollution) Rules, 1978 32. Form of Annual Statements of Accounts Section 40. - The annual statements of account of the Board shall be in form H-I, HII, H-III, H-IV and H-H-V.
