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[Cites 0, Cited by 0] [Section 30A(2)] [Section 30A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30A(2)(a) in The United Provinces Excise Act, 1910

(a)any duty on intoxicants or medicinal or toilet preparations containing alcohol which are not excisable articles within the meaning of this Act; and