Section 11(1) in The Rajasthan Technical University Act, 2006
(1)The Vice-Chancellor shall be a whole-time paid officer of the University and shall be appointed by the Chancellor in consultation with the State Government upon the recommendation of a Selection Committee consisting of,-(a)one person nominated by the Board not connected with the University or any college thereof;(b)one person nominated by the Chairman, University Grants Commission;(c)one person nominated by the Chancellor; and(d)one person nominated by the State Government, and the Chancellor shall appoint one of these persons to be the Chairman of the Committee.
