Supreme Court - Daily Orders
Commissioner Of Income Tax (Exemption) ... vs Apparel Export Promotion Council on 11 August, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.33 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 19606/2017
(Arising out of impugned final judgment and order dated 22-11-2016
in ITA No. 813/2016 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX (EXEMPTION) DELHI Petitioner(s)
VERSUS
APPAREL EXPORT PROMOTION COUNCIL Respondent(s)
(FOR ADMISSION and I.R.)
(CONDONATION OF DELAY IN FILING SLP)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. S. A. Haseeb, Adv.
Ms. Vimla Sinha, Adv.
Ms. Kirti Dua, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal No. 9284 of 2017.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.12 11:00:16 IST Reason: