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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(4)Inter culture of vegetable allowed. - The grantee shall be permitted inter-culture of vegetables in the spaces between the rows of fruit trees; but he shall not use the area reserved for plantation of trees for cultivation of any crops. Sugarcane, Singharas and Melons shall not be deemed to be fruit or vegetable for purposes of this condition and their cultivation in an orchard shall be strictly prohibited.