Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 57 in Punjab Regional and Town Planning and Development Act, 1995

57. Designation of Planning Agencies.

- [As soon as may be, after declaration of a regional planning area, a local planning area or a site for new town, the State Government may, designate planning agency for that area.] [Substituted by Punjab Act No. 30 of 2006, dated 27.10.2006.]