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[Cites 0, Cited by 0] [Section 34(16)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(16)(g) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(g)Detailed guidelines for filming, trekking, camping and use of watch tower/hides etc. will be issued by the Chief Wildlife Warden in consultation with the Madhya Pradesh Ecotourism Development Board. These Guidelines will form part of these rules.