Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 12 in United Provinces Melas Act, 1938 12. Power to remove un-authorized construction. - The Officer-in-charge may remove (my unauthorized construction, and the cost of such removal may be recovered from any person making the construction as an arrear of land revenue.
