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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Companies (Temporary Restrictions On Dividends) Act, 1974

(2)The provisions of section 621 of the Companies Act, 1956 , shall apply to the offences against this Act as they apply to the offences against the Companies Act, 1956 . (1 of 1956 .)