Bombay High Court
Darius Kaikhushroo Soonawalla vs Fredy Peshotan Khambata on 4 July, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-60
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TESTAMENTARY SUITS NO. 56 OF 2012
In
TESTAMENTARY PETITION 57 OF 2010
Darius Kaikhushroo Soonawalla ....PETITIONER
V/S
Fredy Peshotan Khambata ....RESPONDENT
WITH NOTICE OF MOTION (TESTAMENTARY) NO. 74 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 73 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 261 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Page 1/2 ::: Uploaded on - 04/07/2024 ::: Downloaded on - 06/07/2024 00:31:57 ::: Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata (caveator) ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 262 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 4th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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