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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Sikkim - Subsection

Section 48(1) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(1)The expenditure for administration of the University during the taking over period of its management under section 47 shall be met out' of the endowment fund, the general fund or the development fund.