Section 4 in The Indian Electricity (Bihar Amendment) Act, 1974
4. Amendment of Section 7 of Act (IX of 1910).
- In Section 7 of the said Act-(i)for the word, brackets and figure "sub-section (6)", the word, brackets and figure "sub-section (4)" shall be substituted; and(ii)for the proviso to clause (1), the following proviso shall be substituted, namely:"Provided that any such debt, mortgage or similar obligation shall attach to the amount payable for the undertaking."
