Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2)(a) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(a)Vehicle tanks, dispensing pump, weight-bridges, dremant, platform machine; and such other weight or measure which cannot, and should not be moved from its location;