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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(c) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(c)"Admission Committee" means the Admission Committee constituted by the State Government under section 4 of the Act, for the purpose of admission of candidates in the first year of the Professional Diploma Courses;