Section 15 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979
15. Regulation of sale of feed.
- No person shall sell or expose for sale or despatch or deliver to any agent or broker for the purpose of sale any pre-mixed cattle feed or pre-mixed poultry feed which is not in conformity with the provisions of Section 10 or the container of which is not packed and marked in the manner laid down in Section 11.
