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State of Punjab - Section

Section 8 in The Punjab Homoeopathic Practitioners Regulations, 1974

8. Conditions of appointment of Examiners and conduct of Examination.

- The Council shall as far as may be follow conditions of appointment of examiners and procedure in regard to conduct of examination, [as may be prescribed in education regulation and Syllabi by the Central Council of Homoeopathy from time to time and as specified in appendix "D" to these Regulations] [Substituted vide Legislative Supplement Part III dated 24.5.1979.].