Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(xiii) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(xiii)the fees and other charges to be paid to the University for the courses, training, facilities and services provided by it;