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Bombay High Court

Sangli District Central Co-Operative ... vs Shri. Mohan Krishna Dhabugade And Ors on 26 November, 2018

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          WRIT PETITION STAMP NO. 9947 OF 2016

 Sangli District Central Co-operative Bank Ltd.        ....Petitioner
              V/S
 Shri. Mohan Krishna Dhabugade And Ors.             ....Respondent
      CORAM :        K.K. TATED, J
      DATE :         26th November, 2018
 P.C. :

Due to paucity of time S.O. to 27/11/2018. Interim protection, if any granted earlier and in force as on today, to continue till next date.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 01:48:12 :::