Bombay High Court
Sangli District Central Co-Operative ... vs Shri. Mohan Krishna Dhabugade And Ors on 26 November, 2018
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 9947 OF 2016
Sangli District Central Co-operative Bank Ltd. ....Petitioner
V/S
Shri. Mohan Krishna Dhabugade And Ors. ....Respondent
CORAM : K.K. TATED, J
DATE : 26th November, 2018
P.C. :
Due to paucity of time S.O. to 27/11/2018. Interim protection, if any granted earlier and in force as on today, to continue till next date.
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