Section 111(6)(a) in The Coal Mines Regulations, 2017

[Cites 0, Cited by 0] [Section 111(6)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(6)(a) in The Coal Mines Regulations, 2017

(a)if the distance between the centers of adjacent pillars is smaller than that specified in the table under sub-regulation (4), the pillars shall not be further reduced; or

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Union of India - Subsection

Section 111(6)(a) in The Coal Mines Regulations, 2017