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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(3)(a) in Water (Prevention and Control of Pollution) Act, 1974

(a)serve on the person in charge of, or having control over, the plant or vessel or in occupation of the place (which person is hereinafter referred to as the occupier) or any agent of such occupier, a notice, then and there in such form as may be prescribed of his intention to have it so analysed;