Supreme Court - Daily Orders
Students Islamic Movement Of India ... vs Union Of India Ministry Of Home Affairs ... on 28 August, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
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ITEM NO.50 COURT NO.1 SECTION XIV
50.1 to 50.8
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9208/2003
STUDENTS ISLAMIC MOVEMENT OF INDIA
THROUGH SHRI SHAHID BADAR SON OF BADRE ALAM Appellant(s)
VERSUS
UNION OF INDIA
MINISTRY OF HOME AFFAIRS
THROUGH SECRETARY & ORS. Respondent(s)
WITH
W.P.(C) No. 262/2014 (X)
(FOR [I/A FOR DIRECTIONS] ON IA 27406/2017)
W.P.(C) No.138/2012 (X)
SLP (C) No.19845/2008 (XIV)
C.A.No.1323/2007 (XIV)
SLP (C) No.36405/2014 (XIV)
SLP (C) No.36259/2012 (XIV)
SLP(C) No.140/2011 (XIV)
T.C.(C) No.6/2008 (XVI-A)
Date : 28-08-2017 These petitions/appeal were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s)
Mr.Tapesh Kumar Singh, Adv.
Mr.Mohd Waquns, Adv.
Mr.Aditya Pratap Singh, Adv.
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.08.28 Mr.M.A. Chinnasamy, AOR
18:33:03 IST
Reason:
For Respondent(s)
Mr.K.K.Venugopal, AG
Ms.Binu Tamta, Adv.
Ms.Haripriya, Adv.
Mr.B.V.Balram Das, Adv.
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Mr.Guntur Prabhakar, Adv.
Ms.Prerna Singh, Adv.
Mr.G.Prakash, Adv.
Mr.Jishnu M.L., Adv.
Mrs.Priya Prakash, Adv.
Mrs.Beena Prakash, Adv.
Ms.Hemantika Wahi, Adv.
Ms.Puja Singh, Adv.
Ms.Mamta Singh, Adv.
Ms.Shodhika Sharma, Adv.
Mr.B. Krishna Prasad, AOR
Ms.Sushma Suri, AOR
Mr.Tara Chandra Sharma, AOR
Mr.Mukesh K. Giri, AOR
Mr.V.N. Raghupathy, AOR
Mr.C.D. Singh, AOR
Ms.Revathy Raghavan, AOR
Mr.Javed Mahmud Rao, AOR
Ms.Kamini Jaiswal, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A.No(s).9208/2003,C.A.No.1323/2007,SLP (C) No.19845/2008, SLP (C) No.36405/2014, SLP (C) No.36259/2012 & SLP(C) No.140/2011 Let these matters be listed on 7th November, 2017.
W.P.(C) No.262/2014, W.P.(C) No.138/2012 & T.C.(C) No.6/2008 Let these matters be listed on 13th October, 2017.
(Ashok Raj Singh) (H.S.Parasher)
Court Master Assistant Registrar