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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(2) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

(2)The trader shall comply with Regulations, Codes, Orders and directives such as Regulations on phasing of open access in electricity distribution, Standards of Performance, Electricity Supply Code, Billing and Settlement Code, etc.