Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of West Bengal - Subsection Section 108(3) in West Bengal Town and Country (Planning and Development) Act, 1979 (3)The money paid into the sinking fund shall be invested in such manner and in such Securities as may be prescribed.
